Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 318] [Entire Act] Greater Bengaluru City Corporation - Section 318(5) in THE BRUHAT BENGALURU MAHANAGARA PALIKE ACT, 2020 (5)for regulating the construction and maintenance of drains or pipes,privies, urinals, washing places, drainage works belonging to the corporation orother persons;
