Section 1(2) in IEC (India Education Centre) University Establishment and Regulation Act, 2012
(2)It shall come into force on such date as the State Government may, by [notification] [Act came into force from 14th May, 2012 vide Notification No. EDN-A-Ka(1)- 14/2009, dated 11th May, 2012, published in the Rajpatra, Himachal Pradesh, dated 14th May, 2012, pp.1115-1116.] in the Official Gazette, appoint.
