Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 147] [Entire Act] State of Maharashtra - Subsection Section 147(1) in Maharashtra Public Universities Act, 2016 (1)On and from the date of commencement of this Act, the Maharashtra Universities Act, 1994 shall stand repealed.
