Himachal Pradesh High Court
United India Insurance Co. Ltd. vs . Leela Devi & Ors. on 6 January, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
United India Insurance Co. Ltd. Vs. Leela Devi & Ors.
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FAO(WC) No.4162 of 2013 06.01.2023 Present: Mr. Ishan Sharma, Advocate, for the appellant.
Ms. Parul Negi, Advocate, for respondents No.1 to 3.
Mr. Mohit Sharma, Advocate vice Mr. Suneet Goel, Advocate, for respondent No.5.
At the request of learned counsel for the parties, list after winter vacation.
( Sushil Kukreja )
January 06, 2023 Judge
(VH)
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