Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 155(1)] [Section 155] [Entire Act] State of Punjab - Subsection Section 155(1)(f) in Punjab Regional and Town Planning and Development Act, 1995 (f)ascertaining whether any land is being or has been developed in contravention of any provision of this Act or rules or regulations made thereunder; and