Section 31(1)(iv) in The UTTAR PRADESH POLICE AND FORENSIC SCIENCE UNIVERSITY ACT, 2020

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State of Uttar Pradesh - Subsection

Section 31(1)(iv) in The UTTAR PRADESH POLICE AND FORENSIC SCIENCE UNIVERSITY ACT, 2020

(iv)the moneys received by the University from the collaborating industries in terms of the provisions of the Memorandum of Understajjding entered between the University and the industry, for establishment of sponsored chairs, fellowships or infrastructure facilities of the University; and

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State of Uttar Pradesh - Subsection

Section 31(1)(iv) in The UTTAR PRADESH POLICE AND FORENSIC SCIENCE UNIVERSITY ACT, 2020