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[Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act]

State of Rajasthan - Subsection

Section 20(1)(xv) in Sardar Patel University of Police, Security and Criminal Justice, Jodhpur Act, 2012

(xv)up to five experts in the fields of polising, internal security and criminal justice to be nominated by the Board; and