Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Puducherry - Subsection Section 7(3) in Pondicherry University Act, 1985 (3)Any college or institution admitted to the privileges of the University shall cease to be associated with, or be admitted to the privileges of, any other University.
