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Madhya Pradesh High Court

M/S Gsb Construction Pvt.Ltd. vs Jabalpur Devlopment Authy. on 17 September, 2024

Author: Gurpal Singh Ahluwalia

Bench: Gurpal Singh Ahluwalia

                                                               1                                  WP-4430-2008
                                         IN THE HIGH COURT OF MADHYA PRADESH
                                                      AT JABALPUR
                                                        WP No. 4430 of 2008
                                 (M/S GSB CONSTRUCTION PVT.LTD. Vs JABALPUR DEVLOPMENT AUTHY. AND OTHERS )



                           Dated : 17-09-2024
                                 Shri Sankalp Kochar - Advocate for petitioner.
                                 Shri Himanshu Mishra - Advocate for respondent No.1.

Shri Moahan Sausarkar - Government Advocate for respondent No.2/State.

At the request of counsel for parties, list after two weeks.

(G. S. AHLUWALIA) JUDGE VB* Signature Not Verified Signed by: VINAY KUMAR BURMAN Signing time: 17-09-2024 18:01:36