Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 38] [Entire Act]

State of Kerala - Subsection

Section 38(8) in Sree Sankaracharya University of Sanskrit Act, 1994

(8)The auditors shall also report on any other matter relating to the accounts of the University as may be required by the Government.