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[Cites 0, Cited by 0] [Section 22(1)] [Section 22] [Entire Act]

UT Ladakh - Subsection

Section 22(1)(j) in The University of Ladakh Act, 2018

(j)to invest any moneys belonging to the Cluster University including any unapplied income in any of the approved securities, or to place in fixed deposit in any bank, approved by the Government in this behalf, any portion of such moneys not required immediately for expenditure ;