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Telangana High Court

Director, M/S Metkore Alloys And ... vs Chief Manager, Sbi, Bangalore 4 Others on 16 August, 2018

     THE HON'BLE SRI JUSTICE RAMESH RANGANATHAN

                                 AND

   THE HON'BLE SMT JUSTICE KONGARA VIJAYA LAKSHMI

                WRIT PETITION NO.38629 OF 2017

ORDER:

{Per the Hon'ble Sri Justice Ramesh Ranganathan} Sri T.P.Ravi Shanker, learned counsel for the petitioner, seeks permission to withdraw the Writ Petition.

Permission is accorded and the Writ Petition is, therefore, dismissed as withdrawn. There shall be no order as to costs. Miscellaneous petitions, if any, pending shall stand dismissed.

_______________________________ (RAMESH RANGANATHAN, J) __________________________________ (KONGARA VIJAYA LAKSHMI, J) 16th August 2018 RRB