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State of Sikkim - Section

Section 64 in Conduct of the Government Litigation, Rules, 2000

64. List of bringing on record legal representatives of deceased defendants or respondents.

- In suits, appeals or other proceedings in which the State or its officer is the plaintiff, appellant or applicant, the Law Officer concerned shall send a list of cases for bringing on record the legal representatives of the deceased defendant or respondent to the administrative department concerned on the first day of each month.