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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Rajasthan - Subsection

Section 28(2) in The Wild Life (Protection) (Rajasthan) Rules, 1977

(2)The Chief Wild Life Warden or the officer authorised by him shall, after making such enquiry as he may deem fit, make an inventory in Form 14 of animal articles, trophies uncured trophies, salted and dried skins and captive animals specified in Schedule I and Part II of Schedule II found on the premises.