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Calcutta High Court (Appellete Side)

Arun Kumar Das vs West Bengal Finance Corporation And ... on 20 December, 2022

Author: Moushumi Bhattacharya

Bench: Moushumi Bhattacharya

20th December, 2022 (D/L No.26) (SKB) W.P.A. 21615 of 2022 Arun Kumar Das Versus West Bengal Finance Corporation and others Mr. Rajarshi Chatterjee, Mr. Anirban Banerjee ... for the petitioner. Mr. Raja Saha, Mr. Sanjay Mukherjee ... for the WBFC.

The affidavit-in-opposition of the West Bengal Finance Corporation (WBFC) is taken on record.

Let the affidavit-in-reply be filed by 6th January, 2023.

List this matter on 10th January, 2023. The interim order granted in favour of the petitioner on 2nd December, 2022 is extended till 31 st January, 2023. Learned counsel appearing for WBFC submits that the e-auction could not be held due to lack of bidders.

(Moushumi Bhattacharya, J.)