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[Cites 0, Cited by 0] [Section 19] [Entire Act]

NCT Delhi - Subsection

Section 19(4) in Delhi District Courts Establishment (Appointment & Conditions of Service) Rules, 2012

(4)The District Judge shall also notify the vacancies for all other posts inGroup-A and other Groups and constitute a Selection Committee inaccordance with Rule 2(15) (b). However, for the post of Senior JudicialAssistant, the Selection Committee, shall prepare a list of suitablecandidates for their appointment on promotion to the quota of 50% by wayof promotion on the basis of suitability-cum-merit and for remaining 50%of posts shall conduct a departmental examination followed by an interview.The Committee shall thereafter forward the list of persons so selected alongwith the list of the persons not found suitable stating the reasons for thesame to the District Judge.