Section 4(2)(b) in The Greater Bombay laws and The Bombay High court (Declaration of limits) Act, 1945

[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

(b)the operation of any such enactment, notification, order, scheme, rule, form or by-law before the commencement of this Act; or

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