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Bombay High Court

Suresh Dattatrey Naik And Ors vs The State Of Maharashtra Through The ... on 24 November, 2018

Author: M.S.Karnik

Bench: Naresh H. Patil, M.S.Karnik

                                                                           35. wp 778.18.doc

Urmila Ingale

                         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                        CIVIL APPELLATE JURISDICTION
                                      WRIT PETITION NO. 778 OF 2018

                 Avinash Dhavji Naik and anr.                        .. Petitioners
                      Vs.
                 The State of Maharashtra and ors.                    .. Respondents


                                           ALONG WITH 
                                  WRIT PETITION NO. 779 OF 2018

                 Yashwant Jana Mhatre                                .. Petitioner
                      Vs.
                 The State of Maharashtra and ors.                    .. Respondents



                                           ALONG WITH 
                                  WRIT PETITION NO. 1488 OF 2016

                 Avinash Dhavji Naik and anr.                        .. Petitioners
                      Vs.
                 The State of Maharashtra and ors.                    .. Respondents



                                           ALONG WITH 
                                  WRIT PETITION NO. 1489 OF 2016

                 Dilip Gopal Naik and anr.                           .. Petitioners
                       Vs.
                 The State of Maharashtra and ors.                    .. Respondents




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                           ALONG WITH 
                  WRIT PETITION NO. 1490 OF 2016

 Yashwant Jana Mhatre  and anr.                   .. Petitioners
      Vs.
 The State of Maharashtra and ors.                 .. Respondents


                           ALONG WITH 
                  WRIT PETITION NO. 1498 OF 2016

 Suresh Dattatrey Naik and ors.                   .. Petitioners
      Vs.
 The State of Maharashtra and ors.                 .. Respondents

                           ALONG WITH 
                  WRIT PETITION NO. 1871 OF 2016

 Hemantkumar Gajanan Lad                          .. Petitioner
      Vs.
 The Deputy Collector, Land
 Acquisition and ors.                              .. Respondents

                           ALONG WITH 
                  WRIT PETITION NO. 8011 OF 2017

 Vasant Hegde through her
 POA G.V.Nagaraj                                  .. Petitioner
      Vs.
 The State of Maharashtra and ors.                 .. Respondents

                           ALONG WITH 
                  WRIT PETITION NO. 9080 OF 2017

 Vasanthi Hegde through her
 POA G.V.Nagaraj                                 .. Petitioner
      Vs.
 The State of Maharashtra and ors.                 .. Respondents

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                           ALONG WITH 
                  WRIT PETITION NO. 9165 OF 2017

 Vasanthi Hegde through her
 POA G.V.Nagaraj                                 .. Petitioner
      Vs.
 The State of Maharashtra and ors.                 .. Respondents

                           ALONG WITH 
                  WRIT PETITION NO. 9171 OF 2017

 Vasanthi Hegde through her
 POA G.V.Nagaraj                                 .. Petitioner
      Vs.
 The State of Maharashtra and ors.                 .. Respondents

                           ALONG WITH 
                  WRIT PETITION NO. 10338 OF 2017

 Vasanthi Hegde through her
 POA G.V.Nagaraj                                 .. Petitioner
      Vs.
 The State of Maharashtra and ors.                 .. Respondents

                           ALONG WITH 
                  WRIT PETITION NO. 11159 OF 2017

 Suresh Shantaram Gondhali and anr.              .. Petitioners
      Vs.
 The State of Maharashtra and ors.                 .. Respondents

                           ALONG WITH 
                  WRIT PETITION NO. 11168 OF 2017

 Suresh Dattatraya Naik and ors                  .. Petitioners
      Vs.
 The State of Maharashtra and ors.                 .. Respondents

                                                                          3/5



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                           ALONG WITH 
                  WRIT PETITION NO. 11594 OF 2017

 Vasanthi Hegde through her
 POA G.V.Nagaraj                                  .. Petitioner
      Vs.
 The State of Maharashtra and ors.                  .. Respondents

                           ALONG WITH 
                  WRIT PETITION NO. 11646 OF 2017

 Dilip Gopal Naik and anr.                        .. Petitioners
       Vs.
 The State of Maharashtra and ors.                  .. Respondents



 Mr.C.M.Korde a/w Mr.Sachin Punde and Mr.Kaustubh Patil, for 
 the Petitioners in WP/1488/2016 & WP/778/2017.
 Mr.C.M.   Korde   with   Mr.Sachin   Punde,   for   Petitioner   in
 WP/8011/2017.
 Mr.Rahul Thakur, for Petitioner in WP/1871/2016.
 Mr.Sachin Punde for Petitioners in all Writ Petitions.
 Mr.A.A.Kumbhakoni, learned AG a/w Mr.Akshay Shinde, 'B' 
 Panel AGP a/w Mr.P.P.Kakade, AGP for State.
 Mr.Ashutosh Kumbhakoni, AG a/w Mr.Ashutosh M.Kulkarni, for 
 CIDCO as well as for State.
 Mr.Prasad Kulkarni, for Respondents No.4 to 9 and 11 to 13 in 
 WP/9165/2017.
 Mr.Zameer Shaikh I/b Mr.Nilesh Bagade, for Respondent No.4 
 in WP/11594/2017.
 Mr.Ashutosh   Kumbhakoni,   learned   Advocate   General   a/w
 Mr.Roopadaksha   Basu I/b M/s.The Law Point, for Respondent
 No.4   -   CIDCO   in   WP/1488/2016,   WP/1489/2016
 WP/1498/2016.




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                  CORAM : NARESH H. PATIL, CHIEF JUSTICE &
                             M.S.KARNIK, J.

DATE : 24th NOVEMBER, 2018 P.C. :

. Heard learned Counsel for the Parties and learned Advocate General.

2. Learned Advocate General submitted on behalf of the State Government that he needs time to file additional affidavit.

3. Stand over to 08/01/2019.

(M.S.KARNIK, J.) (CHIEF JUSTICE) 5/5 ::: Uploaded on - 26/11/2018 ::: Downloaded on - 27/11/2018 00:55:44 :::