Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Madhya Pradesh - Subsection

Section 15(1) in The M.P. Bhoj (Open) University Adhiniyam, 1991

(1)The Board of Management shall be the principal executive body of the University, which shall consist of not more than eleven members out of which not more than five shall be Government Officers.