Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] Union of India - Subsection Section 14(4) in Minerals (Other than Atomic and Hydro Carbons Energy Minerals) Concession Rules, 2016 (4)The Central Government may periodically review but not later than five years the system established by the State Government in this regard.
