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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(i) in Tamil Nadu Electricity Regulatory Commission Intra State Open Access Regulations, 2005

(i)Short-term intra state open access customer: An open access customer, availing intra state open access for a period of one year or less shall be short-term intra state open access customer.