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[Cites 0, Cited by 0] [Section 16(2)] [Section 16] [Entire Act]

State of Punjab - Subsection

Section 16(2)(i) in The Punjab Privately Managed Recognised Schools Employees (Security of Service) Act, 1979

(i)anything done or any action taken under the Act so repealed shall be deemed to have been done or taken under the corresponding provisions of this Act;