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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Uttar Pradesh - Subsection

Section 19(c) in The U.P. Controlled Cotton Cloth and Yarn Dealers' Licensing Order, 1957

(c)enter and search, authorise any person to enter and search, any premises, place or vehicle and seize or authorise any person to any article in respect of which the authority or officer has reason to believe that a contravention of this order has been committed.