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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Odisha - Subsection

Section 5(1) in The Orissa Veterinary Practitioners Rules, 1976

(1)Any person whose name is included in the final electoral roll prepared under Sub-rule (4) of Rule 4 and who is not disqualified under Section 8 may be nominated as a candidate for election.