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State of Assam - Section

Section 6 in The Assam Economic and Statistical Service Rules, 1973

6.

Notwithstanding anything contained in Rule 5, if in the opinion of the Governor the exigencies of the Service so require, the Governor may, after consultation with the Commission, adopt such method of recruitment to the Service other than those specified in the said sub-rules, as he may, by regulations made in this behalf, prescribe:Provided that the number of persons, recruited under this rule shall be as determined by the Governor from time to time.