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State of Haryana - Section

Section 16 in Haryana Industrial Promotion Act, 2005

16. Power to remove difficulties.

- If any difficulty arises in giving effect to the provisions of this Act, the State Government may, by order, not inconsistent with the provisions of this Act, remove such difficulty :Provided that no such order shall be made after the expiry of the period of two years from the date of commencement of this Act.