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State of Rajasthan - Section

Section 42H in The Rajasthan Zamindari and Biswedari Abolition Rules, 1959

42H. Monthly statement by Tehsildar.

- The Tehsildar shall send monthly statement of issue of bonds and cash payments made, to the Collector specifying the name of claimants Zamindar and Biswedar; amount and specification of bonds issued and cash payment made in each case, along with the stamped receipts for delivery of bonds.