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[Cites 0, Cited by 0] [Section 36(1)] [Section 36] [Entire Act]

State of Chattisgarh - Subsection

Section 36(1)(a) in Chhattisgarh State Legal Services Authority Regulations, 2003

(a)in the event of it being found that the aided person was possessed of sufficient means or that he obtained legal service by misrepresentation or fraud;