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[Cites 0, Cited by 0] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(4) in The Prasar Bharati (Broadcasting Corporation Of India) Act, 1990

(4)Notwithstanding anything contained in any other law for the time being in force, the Corporation shall have the disciplinary and supervisory powers and full control on the officers and employees referred to in sub-section (1) and sub-section (2), including the power to transfer them from one place, post or media to another, and to suspend, initiate disciplinary proceedings and impose major or minor penalties:Provided that the power to impose major penalties of compulsory retirement, removal or dismissal from service shall be exercised by the Central Government.