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State of Tamilnadu - Section

Section 21 in Tamil Nadu Local Fund Audit Rules, 2016

21. Time Frame for Completion of Pending Audit.

- All audit of account, that are pending at the commencement of this Act in respect of any local authority or local fund notwithstanding anything contained in the Act shall be continued and completed by the Director within a period of two years from the date of commencement of this Act.