Delhi High Court - Orders
M/S Tdi Infratech Ltd vs M/S Dynamic Universal Ltd. & Ors on 7 October, 2021
Author: Sanjeev Narula
Bench: Sanjeev Narula
$~2
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 295/2021
M/S TDI INFRATECH LTD. ..... Plaintiff
Through: Ms. Kanika Agnihotri, Advocate.
versus
M/S DYNAMIC UNIVERSAL LTD. & ORS. ..... Defendants
Through: Mr. Kapil Midha and Ms. Versha
Singh, Advocates for D- 1 to 7.
CORAM:
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 07.10.2021 I.A. 13131/2021 (under Section 89, Section 151, CPC, 1908 on behalf of the Plaintiff)
1. Ms. Kanika Agnihotri, counsel for the Plaintiff requests that parties be referred to mediation in terms of Section 89 of the Code of Civil Procedure, 1908. Mr. Kapil Midha, counsel for Defendant No. 1 to 7, has no objection.
2. List before the Delhi High Court Mediation Centre on 12th October, 2021.
3. List before the Court for reporting of outcome, if any, on 22nd November, 2021.
SANJEEV NARULA, J OCTOBER 7, 2021/nk Signature Not Verified Digitally Signed By:SAPNA SETHI Signing Date:08.10.2021 11:54