Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Karnataka - Subsection

Section 2(g) in Karnataka Electricity Reform Act, 1999

(g)"Licensing Authority" means the Commission, which is empowered to issue a license under Part VII of this Act;