Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Telangana - Subsection Section 4(c) in Telangana Town-Planning Act, 1920 (c)the construction, alteration, removal [or] [Substituted for the word 'and' by Madras Act II of 1930.] demolition of buildings, bridges and other structures;
