Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 3] [Section 42(2)] [Section 42] [Entire Act]

Union of India - Subsection

Section 42(2)(o) in The Airports Authority Of India Act, 1994

(o)generally for the efficient and proper management of the airport or civil enclave.