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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Tamilnadu - Subsection

Section 16(3) in Madura Sugars Limited (Acquisition and Transfer of Undertaking) Act, 1984

(3)The interest accruing on the amount in relation to the Company standing to the credit of the deposit account referred to in sub-section (2) shall enure to the benefit of that Company.