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[Cites 0, Cited by 0] [Section 235(1)] [Section 235] [Entire Act]

State of Uttar Pradesh - Subsection

Section 235(1)(f) in The U.P. Municipalities Act, 1916

(f)the periodical analysis by a qualified analyst of the water supply by a [Municipality] [Substituted by U.P. Act No. 12 of 1994.];