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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Tamilnadu - Subsection

Section 14(4) in The Tamil Nadu Electricity Supply Code, 2004

(4)Bills rendered to high tension consumers and the charges incorporated in the consumer meter cards of low tension consumers shall be paid as stipulated and are subject to BPSC, for delayed payment as stipulated in this Code.