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[Cites 0, Cited by 0] [Section 384] [Entire Act]

State of Uttar Pradesh - Subsection

Section 384(2) in The General Rules (Civil), 1957

(2)A rubber stamp in the following form shall also be used.
  CANCELLEDDated
It should be applied across the adhesive stamps and upon the paper on either side but not in such a way as to obliterate the entries thereon or to render the detection of forgeries more difficult.