Section 194LC(2)(c) in The Income Tax Act, 1961

[Cites 0, Cited by 0] [Section 194LC(2)] [Section 194LC] [Entire Act]

Union of India - Subsection

Section 194LC(2)(c) in The Income Tax Act, 1961

(c)by way of issue of any long-term bond including long-term infrastructure bond at any time on or after the 1st day of October, 2014 but before the 1st day of July, 12[2023],

Legal Document View

Unlock Advanced Research with PRISMAI

Union of India - Subsection

Section 194LC(2)(c) in The Income Tax Act, 1961