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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Madhya Pradesh - Subsection

Section 20(6) in The Maharashi Patanjali Sanskrit Sansthan Adhiniyam, 2007

(6)The Chairman of the Institute shall preside over the meetings of the Finance Committee, and in his absence the members present shall elect a person from amongst themselves to preside over the meeting.