Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Jammu-Kashmir - Section

Section 10 in Jammu and Kashmir Nursing Council Act, 2012

10. Income and expenditure of the Council

— (1) The income of the Council shall be derived from,—(a)fees;(b)grants received from the Government; and(c)gifts and donations made to the Council.
(2)The Council shall utilize the money obtained under sub-section (1) in such manner, as may be prescribed by the regulations.