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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(1) in The Rajasthan Municipal (New Pay Scales) Rules, 1975

(1)The option under Rule 4 shall be exercised in writing in form No. 1 appended to these Rules and submitted to the Examiner within two months from the date these Rules come into force :Provided that in case of a member who is on that date on leave or on deputation or in foreign Service or under suspension or under training the option shall be exercised within 2 months from the date of his return to duty.