Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24(2)] [Section 24] [Entire Act] State of West Bengal - Subsection Section 24(2)(b) in The Bengal Money-Lenders Act, 1940 (b)give to the borrower a plain and complete receipt for every payment made on account of any loan at the time of such payment;