Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 81] [Entire Act]

State of Maharashtra - Subsection

Section 81(1) in Kavi Kulaguru Kalidas Sanskrit Vishvavidyalaya [University] Act, 1997

(1)The university shall establish the following funds, namely:-
(a)General Fund;
(b)Salary Fund;
(c)Trust Fund;
(d)Development and Programme Fund;
(e)Contingency Fund;
(f)any other fund which, in the opinion of the university, is deemed necessary to establish.