Calcutta High Court (Appellete Side)
Sc W. P. No. 11828 (W) Of 2015 Sri Jawahar ... vs The United Bank Of India & Ors on 19 June, 2015
Author: Dipankar Datta
Bench: Dipankar Datta
1
1 19.6.15
Sc W. P. No. 11828 (W) OF 2015 Sri Jawahar Singh
-vs.-
The United Bank of India & Ors.
with
W. P. No. 11787 (W) OF 2015 Sm. KirtiSharma & Anr.
-vs.-
Andhra Bank & Ors.
------------
Mr. Joy Saha ...Amicus curiae.
Mr. Debajyoti Basu Mr. Suvadip Bhattacharjee.
....For the Petitioner in W.P.11828 (W) of 2015.
Mr. Arijit Bardhan Mr. Debanik Banerjee Ms. Paromita Sarkar.
....For the Petitioners in W.P.11787 (W) of 2015.
Mr. Rajasekhar Mantha Ms. Gopa Chakraborty Ms. Paromita Purkait.
....For the Respondents No.1 & 2 in W.P. 11787 (W) of 2015.
Mr. Srinath Singha Roy.
....For the State in W.P.11828 (W) of 2015.
Mr. Shambhu Nath Ray ....For the Intervenor (W.P. 12210 (W) of 2015)
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Mr. Saha, learned advocate as amicus curiae has commenced his argument. In order to enable Mr. Saha to conclude his argument, I fix hearing of these writ petitions on next Wednesday (24th June, 2015).
List these writ petitions under the same heading on that date.
Mr. Shambhu Nath Ray, learned advocate, seeks to intervene. According to him, his client has filed an independent 2 writ petition [W.P. No. 12210 (W) of 2015 -Amar Nath Shaw -
vs.- United Bank of India & Ors.] and prays for hearing of the same.
ACO Let such writ petition be also listed on next Wednesday (24th June, 2015).
(Dipankar Datta, J.)