Punjab-Haryana High Court
Ramesh Chander vs Sh. Harmail Singh Saran And Anr on 26 October, 2016
Author: Rakesh Kumar Jain
Bench: Rakesh Kumar Jain
IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH
COCP No. 2640 of 2016
Date of decision : 26.10.2016
Ramesh Chander
.........Petitioner
versus
Harmail Singh Saran and another
..........Respondents
Coram: Hon'ble Mr. Justice Rakesh Kumar Jain
Present: Mr. R.K. Arora, Advocate
for the petitioner
Mr. Suresh Singla, Addl. A.G. Punjab
Rakesh Kumar Jain, J.(Oral)
Learned counsel for the respondents states that transfer order has been withdrawn.
In view of the above, the present petition has become infructuous. Dismissed as infructuous.
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