Delhi High Court - Orders
The Meeto And Kamla Bhasin Feminist ... vs Hdfc Bank Limited & Ors on 17 March, 2026
$~50
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(OS) 199/2026 & I.A. 6093-94/2026, 6814/2026
THE MEETO AND KAMLA BHASIN FEMINIST FOUNDATION
M KBFF .....Plaintiff
Through: Mr. Sumit Chander, Mr. Gurdeep
Chauhan and Mr. Adarsh Pratap
Singh, Advs.
versus
HDFC BANK LIMITED & ORS. .....Defendants
Through: Ms. Shimpy Arman Sharma and Ms.
Shelly Khanna, Advs. for R-1/HDFC
Bank.
Ms. Prerna Mehta, Adv. for D-3.
CORAM:
HON'BLE MR. JUSTICE VIKAS MAHAJAN
ORDER
% 17.03.2026 At the request of Mr. Sumit Chander, learned counsel for the plaintiff, list on 20.03.2026.
VIKAS MAHAJAN, J MARCH 17, 2026/dss This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 18/03/2026 at 21:40:52