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Delhi High Court - Orders

The Meeto And Kamla Bhasin Feminist ... vs Hdfc Bank Limited & Ors on 17 March, 2026

                               $~50
                               *        IN THE HIGH COURT OF DELHI AT NEW DELHI
                               +        CS(OS) 199/2026 & I.A. 6093-94/2026, 6814/2026
                                        THE MEETO AND KAMLA BHASIN FEMINIST FOUNDATION
                                        M KBFF                                                                      .....Plaintiff
                                                                     Through:          Mr. Sumit Chander, Mr. Gurdeep
                                                                                       Chauhan and Mr. Adarsh Pratap
                                                                                       Singh, Advs.

                                                                     versus

                                        HDFC BANK LIMITED & ORS.                                                    .....Defendants
                                                                     Through:          Ms. Shimpy Arman Sharma and Ms.
                                                                                       Shelly Khanna, Advs. for R-1/HDFC
                                                                                       Bank.
                                                                                       Ms. Prerna Mehta, Adv. for D-3.

                                        CORAM:
                                        HON'BLE MR. JUSTICE VIKAS MAHAJAN
                                                     ORDER

% 17.03.2026 At the request of Mr. Sumit Chander, learned counsel for the plaintiff, list on 20.03.2026.

VIKAS MAHAJAN, J MARCH 17, 2026/dss This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 18/03/2026 at 21:40:52