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[Cites 0, Cited by 0] [Section 44A] [Entire Act]

State of Tamilnadu - Subsection

Section 44A(1) in The Bharathiar University Act, 1981

(1)There shall be Selection Committee for making recommendations to the Syndicate for appointment to the posts of Professor, Assistant Professor, Reader, Lecturer and Librarian of institutions maintained by the University.