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State of Haryana - Section

Section 8 in Gurugram Metropolitan Development Authority (Haryana State Industrial and Infrastructure Development Corporation Properties, interests in Properties, Rights and Liabilities) transfer scheme, 2018

8. Transfer by operation of law.

- The transfer under this transfer scheme shall operate and be effective pursuant to action of the State Government by notifying this transfer scheme and orders issued in terms of this transfer scheme and without any further act, deed or thing to be done by the State Government, the Haryana State Industrial and Infrastructure Development Corporation, Transferees or any other person, subject to the terms and conditions of this transfer scheme.