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State of Punjab - Section

Section 4 in Punjab Transport Scheme, 2018

4.

So as to curtail unhealthy competition among stage carriages that results in over-speeding, unauthorised stoppages and sudden braking causing discomfort to passengers on board and threatens road safety, a computerised timetable and roster of movement, thereof, keeping equity and public interest in view, shall be introduced within one year, which shall be followed by private operators as well as STUs.